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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(5) in M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Niyam, 1977

(5)The District Committee may, in order to determine whether the amount claimed in the bill is correct and proper call for such other information and documents as it may consider necessary.