Madhya Pradesh High Court
Satish Chandra Sarin vs Central Bureau Of Investigation on 17 June, 2021
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 CRA-2016-1998 The High Court Of Madhya Pradesh CRA-2016-1998 (SATISH CHANDRA SARIN Vs CENTRAL BUREAU OF INVESTIGATION) 1 Jabalpur, Dated : 17-06-2021 Heard through Video Conferencing. None for the appellant. In absence of learned counsel for the appellant, the matter is adjourned. List after four weeks.
(RAJEEV KUMAR DUBEY) JUDGE m/-
Signature Not Verified SAN Digitally signed by MONIKA CHOURASIA Date: 2021.06.17 16:16:56 IST