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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1)(l) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(l)Any other purpose of similar nature for which reservation of land may be considered necessary in the interest of the land-owner of the unit.