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[Cites 1, Cited by 15]

Himachal Pradesh High Court

Balbir Singh vs . Jai Gopal on 7 August, 2023

Author: Virender Singh

Bench: Virender Singh

Balbir Singh Vs. Jai Gopal Cr. Revision No. 70 of 2022 .

7.8.2023 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.

Mr. Vaibhav Kanwar, Advocate vice Mr. K.S. Kanwar, Advocate, for respondents No. 1 to 8.

Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena of Guleria, Deputy Advocates General, for the respondent No. 9-State.

rt Order dated 28.10.2022 is stated to have been complied with.

List for hearing on 11.9.2023.

(Virender Singh) Judge August 7, 2023 (kalpana) ::: Downloaded on - 07/08/2023 20:59:33 :::CIS