Calcutta High Court (Appellete Side)
Mohd. Salim vs Shankar Mallick & Ors on 17 November, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 54 17.11.2014
gd C.O. 3184 of 2014 Mohd. Salim Vs. Shankar Mallick & Ors.
Mr. Ashis Bagchi Ms. Madhumita Patra ..for the Petitioner Mr. Nilanjan Hajra ..for the Opposite Parties In view of the lack of diligence on the part of the opposite parties to cite good grounds for resisting the order proposed, despite a prima facie view taken by this court, let the matter now appear in the monthly list of December, 2014.
Let all proceedings before the trial court remain stayed pending the disposal of this petition.
(Sanjib Banerjee, J.) 2