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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(b) in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

(b)[ The name, official designation (if any) and address of the person against whom the complaint involving a grievance or an allegation is made.] [Substituted by G. N. of 26. 5.1976.]