Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 3 in Income-Tax Settlement Commission (Procedure) Rules, 1997 3. Language of the Commission - (1) All pleadings before the Commission may, at the option of the applicant, be in Hindi or in English. (2)All orders and other proceedings of the Commission may, at the option of the Commission, be in Hindi or in English.
