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[Cites 0, Cited by 8] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(9) in The Bombay Public Trusts Act, 1950

(9)"math" means an institution for the promotion of the Hindu religion presided over by a person whose duty it is to engage himself in imparting religious instructions or rendering spiritual service to a body of disciples or who exercises or claims to exercise headship over such a body and includes places of religious worship or instruction which are appurtenant to the institution;