Madhya Pradesh High Court
Kailash Babu Guipta vs The State Of Madhya Pradesh on 5 May, 2022
Author: Chief Justice
Bench: Chief Justice
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WA No. 442 of 2022
(KAILASH BABU GUIPTA Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 05-05-2022
Shri R. K. Verma - Senior Advocate with Shri Aditya Verma - Advocate
for appellant.
Shri B. D. Singh - Government Advocate for respondents.
Call on 09.05.2022 (RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV) CHIEF JUSTICE JUDGE Nitesh Digitally signed by NITESH PANDEY DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2ab8b19437c9 ae5, cn=NITESH PANDEY Date: 2022.05.06 17:25:09 +05'30' Adobe Reader version: 11.0.8