Supreme Court - Daily Orders
Shiv Kumar Tiwari vs Jharkhand State Electricity Board on 4 July, 2019
Bench: Ashok Bhushan, Navin Sinha
ITEM NO.31 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20929/2019
(Arising out of impugned final judgment and order dated 19-09-2018
in LPA No. 491/2016 passed by the High Court Of Jharkhand At
Ranchi)
SHEO KUMAR TIWARI Petitioner(s)
VERSUS
JHARKHAND STATE ELECTRICITY BOARD & ORS. Respondent(s)
(FOR I.R. and IA No.89164/2019-CONDONATION OF DELAY IN FILING and
IA No.89165/2019-EXEMPTION FROM FILING O.T. )
Date : 04-07-2019 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Anish Kumar Gupta, AOR
Mr. Chandra Shekhar Suman, Adv.
Mr. Nisarg Chaudhary, Adv.
Mr. Puneet Sheoran, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending application stands disposed of.
(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.06 10:58:34 IST Reason: