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Supreme Court - Daily Orders

Shiv Kumar Tiwari vs Jharkhand State Electricity Board on 4 July, 2019

Bench: Ashok Bhushan, Navin Sinha

     ITEM NO.31                               COURT NO.11                  SECTION XVII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20929/2019

     (Arising out of impugned final judgment and order dated 19-09-2018
     in LPA No. 491/2016 passed by the High Court Of Jharkhand At
     Ranchi)

     SHEO KUMAR TIWARI                                                     Petitioner(s)

                                                     VERSUS

     JHARKHAND STATE ELECTRICITY BOARD & ORS.         Respondent(s)
     (FOR I.R. and IA No.89164/2019-CONDONATION OF DELAY IN FILING and
     IA No.89165/2019-EXEMPTION FROM FILING O.T. )

     Date : 04-07-2019                 This petition was called on for hearing today.

     CORAM :                           HON'BLE MR. JUSTICE ASHOK BHUSHAN
                                       HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                 Mr.   Anish Kumar Gupta, AOR
                                       Mr.   Chandra Shekhar Suman, Adv.
                                       Mr.   Nisarg Chaudhary, Adv.
                                       Mr.   Puneet Sheoran, Adv.

     For Respondent(s)

                             UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

Pending application stands disposed of.

(MEENAKSHI KOHLI) (RENU KAPOOR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.06 10:58:34 IST Reason: