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[Cites 0, Cited by 0] [Section 32(11)] [Section 32] [Entire Act]

State of Andhra Pradesh - Subsection

Section 32(11)(d) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(d)to ensure that a nurturing and facilitative ethos is created in the Universities that enables excellence in learning-teaching and research, while ensuring that there is no exploitation of any student from excessive collection of fee.