Section 149(1) in The Navy (Pay And Allowances) Regulations, 1966

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Union of India - Subsection

Section 149(1) in The Navy (Pay And Allowances) Regulations, 1966

(1)Sailors belonging to the authorised cadre of the category of divers shall be entitled to retaining fees pertaining to the appropriate class of the respective category as follows:

	Rs.p.m.
(i)Clearance divers
ClearanceDiver 1st Class	15
ClearanceDiver 2nd Class	10
ClearanceDiver 3rd Class	5
(ii)Ships Divers	Rs.75/- per month
(iii)Deep Divers	Rs.85/- per month

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Union of India - Subsection

Section 149(1) in The Navy (Pay And Allowances) Regulations, 1966