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State of Jharkhand - Section

Section 15 in Indian Administrative Service (Departmental Examination) Rules, 1962

15. Procedure for appearance at the examination.

- Any officer desirous of appearing in the Departmental Examination is required to send to his District officer, Head of the Department or Department of Government, through proper channel, but not later than the 1st of May, in the case of the second half-yearly examination an application in the form given in Appendix IV.