Section 29(3) in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994
(3)Inspection of election papers whether allowed by the competent court on the District Panchayat Raj Officer under sub-rule (2) shall be subject to the condition of payment of a fee of Rs. 10 per day on which the inspection is made and copies of the return prepared under sub-rule (c) of Rule 28 shall be furnished by the District Panchayat Raj Officer to any person who may ask for the same on payment of a fee of Rs. 10 for each copy.
