Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Rajasthan - Subsection

Section 9A(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)over-issues of pay, allowances or leave salary to a Government officer in respect of any period of his service before retirement,