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Calcutta High Court

C.I.T. Kolkata - Iv vs Hindustan Gum & Chemicals Ltd on 13 January, 2015

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET
                         ITA No. 427 of 2004
                    IN THE HIGH COURT AT CALCUTTA
                  Special Jurisdiction (Income Tax)
                            ORIGINAL SIDE


                          C.I.T. KOLKATA - IV
                                 Versus
                    HINDUSTAN GUM & CHEMICALS LTD.



      BEFORE:

      The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ARINDAM SINHA Date : 13th January, 2015.

The Court : Let the matter appear day after tomorrow (15.01.2015) with endorsement (2) under the same heading.

(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) SBI