Calcutta High Court
C.I.T. Kolkata - Iv vs Hindustan Gum & Chemicals Ltd on 13 January, 2015
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
ITA No. 427 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction (Income Tax)
ORIGINAL SIDE
C.I.T. KOLKATA - IV
Versus
HINDUSTAN GUM & CHEMICALS LTD.
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ARINDAM SINHA Date : 13th January, 2015.
The Court : Let the matter appear day after tomorrow (15.01.2015) with endorsement (2) under the same heading.
(GIRISH CHANDRA GUPTA, J.) (ARINDAM SINHA, J.) SBI