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Delhi High Court - Orders

Ms Sheetal Makol vs State & Ors on 31 July, 2025

                      $~37 to 42
                      *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +         CRL.M.C. 2880/2017 & CRL.M.A. 11958/2017,
                                CRL.M.A.    21462/2025, CRL.M.A.         21465/2025,
                                CRL.M.A. 21467/2025
                                MS SHEETAL MAKOL                      .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE & ORS                                                .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State.
                                                                                  SI Neeraj Kumar, PS
                                                                                  Dwarka Sector-23.
                                                                                  Mr. Prashant Mendiratta &
                                                                                  Mr. Arjun Sharma, Advs.
                                                                                  for respondent Rubina
                                                                                  Ratnakar.

                      +         CRL.M.C. 2881/2017 & CRL.M.A. 11959/2017
                                MS SHEETAL MAKOL                      .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE & ORS                                                .....Respondents
                                                              Through:            Ms. Richa Dhawan, APP
                                                                                  for the State.
                                                                                  SI Neeraj Kumar, PS
                                                                                  Dwarka Sector-23.
                                                                                  Mr. Prashant Mendiratta &
                                                                                  Mr. Arjun Sharma, Advs.
                                                                                  for respondent Rubina
                                                                                  Ratnakar.
                      +         CRL.M.C. 4441/2023
                                BHARAT BHOOSAN MAKOL & ANR.                                           .....Petitioners
                                               Through:

                                                              versus

                                THE, STATE (NCT OF DELHI)      .....Respondents
                                              Through: Ms. Richa Dhawan, APP
                                                        for the State.
                      CRL.M.C. 2880/2017                                                                       Page 1 of 3

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:19:12
                                                           SI Neeraj Kumar, PS
                                                          Dwarka Sector-23.
                      +         CRL.M.C. 2465/2024 & CRL.M.A. 9396/2024,
                                CRL.M.A.    9397/2024,   CRL.M.A.        21470/2025,
                                CRL.M.A. 21472/2025, CRL.M.A. 21473/2025
                                SHEETAL MAKOL                         .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                STATE OF NCT OF DELHI & ANR. .....Respondents
                                               Through: Ms. Richa Dhawan, APP
                                                         for the State.
                                                         SI Neeraj Kumar, PS
                                                         Dwarka Sector-23.
                                                         Mr. Prashant Mendiratta &
                                                         Mr. Arjun Sharma, Advs.
                                                         for respondent Rubina
                                                         Ratnakar.
                      +         CRL.M.C. 333/2022 & CRL.M.A. 1408/2022,
                                CRL.M.A.    17120/2025,  CRL.M.A.         17121/2025,
                                CRL.M.A. 21466/2025, CRL.M.A. 21469/2025
                                SHEETAL MAKOL                          .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                RUBINA RATNAKAR                                             .....Respondent
                                            Through:                              Mr. Prashant Mendiratta &
                                                                                  Mr. Arjun Sharma, Advs.
                                                                                  Mr. Amit Tiwari, CGSC
                                                                                  with      Ms.       Ayushi
                                                                                  Srivastava & Mr. Ayush
                                                                                  Tanwar, Adv. for FRRO.

                      +         CRL.M.C. 685/2022 & CRL.M.A. 2934/2022,
                                CRL.M.A. 21477/2025
                                SHEETAL MAKOL                         .....Petitioner
                                               Through: Petitioner in person.

                                                              versus

                                RUBINA RATNAKAR                                         .....Respondent
                                            Through:                              Mr. Prashant Mendiratta &
                      CRL.M.C. 2880/2017                                                                       Page 2 of 3

This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 04/08/2025 at 22:19:12
                                                                                   Mr. Arjun Sharma, Advs.
                                CORAM:
                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                             ORDER

% 31.07.2025

1. Petitioner is heard for some time.

2. It is already 4:35 PM.

3. List on 28.08.2025.

4. A copy of this order be placed in all the matters.

AMIT MAHAJAN, J JULY 31, 2025 "SK"

CRL.M.C. 2880/2017 Page 3 of 3

This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/08/2025 at 22:19:12