Section 28(1)(e) in The Mineral Conservation And Development Rules, 1988

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Union of India - Subsection

Section 28(1)(e) in The Mineral Conservation And Development Rules, 1988

(e)an underground plan showing-

(i)the position of the workings of the mine below ground;

(ii)every boreholes and shaft (with depth), drive, cross-cut, winze, raise, excavation (stopped ground) and every tunnel and air passage connected therewith;

(iii)every pillar or block of mineral left for the support of any structure on the surface; and underground magazines, if any;

(iv)the general strike of the veins, lodes, reefs and mineral beds or deposits;

(v)the position of every dyke, fault and other geological disturbance with the amount and direction of throw.

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Union of India - Subsection

Section 28(1)(e) in The Mineral Conservation And Development Rules, 1988