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[Cites 0, Cited by 0] [Section 381] [Entire Act]

State of Haryana - Subsection

Section 381(2) in Punjab Jail Manual

(2)The duties of a convict overseer shall be to -
(a)perform all or any of the duties of a convict-watchman which it may at any time be his duty to perform;
(b)when so required, patrol the outside of wards all night, in manner prescribed for warders;
(c)see that prisoners keep themselves clean, wash and fold their clothing properly and keep their feeding utensils and fetters clean and bright.