Section 11P(1) in Haryana Urban Development Authority (Erection of Buildings) Regulations, 1979
(1)Areas in hyper potential zone. - (a) Controlled areas declared under clause (a) of sub section (1) of section 4 of the Punjab Schedule Roads and Controlled Areas Restriction oi Unregulated Development Act, 1963(Act, 41 of 1963) around municipal town Gurgaon.
