Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in The Information Technology (Intermediaries Guidelines) Rules, 2011

(6)The intermediary shall strictly follow the provisions of the Act or any other laws for the time being in force.