Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(5)(e) in The Mahatma Gandhi National Rural Employment Guarantee Act, 2005

(e)dealing promptly with all complaints that may arise in connection with the implementation of the Scheme within the Block; and