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[Cites 0, Cited by 0] [Section 259] [Entire Act]

Union of India - Subsection

Section 259(3) in Government of India Act, 1935

(3)The provisions of the last preceding subsection shall also apply in relation to persons who retired before the first day of April, nineteen hundred and twenty-four, and before they retired belonged to services or held posts which were as from the said date classified as superior services or posts, or which are declared by the Secretary of State to have been services or posts equivalent in character to services or posts so classified.GOI.260