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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(6) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971

(6)The provisions of [sections 102 and 103 of the Code of Criminal Procedure, 1898, (Act V of 1898)] [See now the relevant provisions of Code of Criminal Procedure, 1973 (Act No.2 of 1974).] relating to search and seizure shall, so far as may be, apply to searches and seizures under this section.