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State of Rajasthan - Section

Section 3 in Rajasthan Regulation of Boating Rules 1957

3. The expression Form A/B/C/D/E/F/ or G occurring are substituted by the expression "prescribed form" and no footnote has been given for the same also.

In exercise of the powers conferred by section 16 of the Rajasthan Regulation of Boating Act. 1956 (26 of 1956), the Government of Rajasthan is pleased to make the following Rules, namely:-