Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 54] [Entire Act] State of Rajasthan - Subsection Section 54(e) in Rajasthan Excise Act, 1950 (e)removes any excisable article from any distillery, pot-still, [brewery] [Inserted by Rajasthan Act 41 of 1956.] or warehouse established or licensed under this act; or
