Jammu & Kashmir High Court - Srinagar Bench
The Baramulla Tata Sumo Owners ... vs State Of J&K And Others on 3 September, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
Final Hearing
Sr. No. 535
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No. 1014/2007
IA No. 1/2007[1782/2007]
The Baramulla Tata Sumo Owners Association ......Petitioner(s)
Through :- None.
v/s
State of J&K and others ......Respondent(s)
Through :- None.
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : (Through Virtual Mode from Jammu)
ORDER
Await appearance of learned counsel for the parties.
Adjourned.
List on 26.11.2020.
(Puneet Gupta) Judge Srinagar 03.09.2020 Shammi SHAMMI KUMAR 2020.09.04 11:27 I attest to the accuracy and integrity of this document