Section 14(1)(c) in The Daman And Diu Panchayat Regulation, 2012

[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

Daman and Diu - Subsection

Section 14(1)(c) in The Daman And Diu Panchayat Regulation, 2012

(c)has directly or indirectly or through immediate family member any share or monetary interest in any work done by or to the Gram Panchayat or in any contract or employment with or under or by or on behalf of, the Gram Panchayat; or

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Daman and Diu - Subsection

Section 14(1)(c) in The Daman And Diu Panchayat Regulation, 2012