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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Assam - Subsection

Section 17(2)(i) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011

(i)prescribing service conditions and specifying the duties and responsibilities of all employees whose services have been provincialised under this Act;