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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Assam - Subsection

Section 15(3)(iv) in The Assam Co-operative Societies Act, 1949

(iv)The scheme for the division shall provide division of the assets and liabilities, the area of operation the employees and the member of such society among the new societies into which such society is to be divided.