Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 48 in Malabar Tenancy Act, 1929 48. Improvements Act to apply to evictions under the Act. - The provisions of the Improvements Act shall apply in all cases of eviction to which this Act applies.
