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[Cites 0, Cited by 24] [Entire Act]

Union of India - Section

Section 246 in The Companies Act, 2013

246. Application of certain provisions to proceedings under section 241 and section 245.—

The provisions of sections 337 to 341 (both inclusive) shall apply mutatis mutandis, in relation to an application made to the Tribunal under section 241 or section 245.