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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(3)(b) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(b)at least three members should be from amongst persons belonging to the Scheduled Castes, the Scheduled Tribes and minorities;