Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Sikkim - Subsection Section 61(6) in Sikkim Shops and Commercial Establishments Act, 1983 (6)No fine imposed on any person employed shall be recovered from him after the expiry of sixty days from the date on which it was imposed.
