Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Madhya Pradesh High Court

Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 29 February, 2016

                         WP-11671-2015
       (MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)


29-02-2016

Shri Rahul Choubey, learned counsel for the petitioner.
Shri A.D. Mishra, learned counsel for the respondent

no.3 submits that original facility agreement will be filed by tomorrow ie 01/04/2016. Let the writ petition be listed in the week commencing from 14th March, 2016.

(ALOK ARADHE) JUDGE