Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 29 February, 2016
WP-11671-2015
(MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE)
29-02-2016
Shri Rahul Choubey, learned counsel for the petitioner.
Shri A.D. Mishra, learned counsel for the respondent
no.3 submits that original facility agreement will be filed by tomorrow ie 01/04/2016. Let the writ petition be listed in the week commencing from 14th March, 2016.
(ALOK ARADHE) JUDGE