Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Union of India - Subsection Section 33(iii) in The Wild Life (Protection) Amendment Act, 2002 (iii)after clause (b), the following clause shall be inserted, namely:-" (bb) the officer- in- charge of the zoo in respect of violation of provisions of section 38J; or".
