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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Andhra Pradesh - Subsection

Section 46(1)(i) in Andhra Pradesh Urban Areas (Development) Act, 1975

(i)in the case of an offence referred to in sub-section (2) of Section 41, by the Director of Town Planning or any officer authorised by him in this behalf by a general or special order; and