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State of Kerala - Section

Section 1 in Kerala Goods and Services Tax Rules, 2017

1. Short title and Commencement.

(1)These rules may be called the Kerala Goods and Services Tax Rules, 2017.
(2)Rules 1 to 26 shall be deemed to have come into force on the 22nd day of June, 2017 and the remaining provisions of these rules shall come into force on the 1st day of July, 2017.