Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 11 in Andhra Pradesh State Employment Guarantee Fund (APSEGF) Rules 2008 11. This order issued with the concurrence of Finance Department vide their U.O.No. 014978/218/Exdpt.PR&RD/ 08, dated 19-05-2008.
