Chattisgarh High Court
Preetam Yadav vs State Of Chhattisgarh 13 ... on 23 March, 2020
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 1185 of 2020
Preetam Yadav Versus State Of Chhattisgarh
23/03/2020Shri SK Agrawal, counsel for the applicant.
Shri KK Singh, GA for the State. At the request of learned State Counsel, one week time is allowed to produce the case diary.
Post the matter in the next week.
Sd/-
Judge (Prashant Kumar Mishra) Barve