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Chattisgarh High Court

Preetam Yadav vs State Of Chhattisgarh 13 ... on 23 March, 2020

      HIGH COURT OF CHHATTISGARH, BILASPUR

                            Order Sheet

                     MCRC No. 1185 of 2020

          Preetam Yadav Versus State Of Chhattisgarh




23/03/2020

Shri SK Agrawal, counsel for the applicant.

Shri KK Singh, GA for the State. At the request of learned State Counsel, one week time is allowed to produce the case diary.

Post the matter in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve