Punjab-Haryana High Court
State Of Haryana And Another vs Gyan Singh And Ors on 19 April, 2022
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
RFA-333-2021(O&M)
Date of decision : 19.04.2022
State of Haryana and another .........Appellants
VERSUS
Gyan Singh and others ..........Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present:- Mr. Baldev Raj Mahajan, Advocate General, Haryana with
Mr. Shivendra Swaroop, AAG, Haryana,
Mr. Vibha Tewari, AAG, Haryana, and,
Mr. Harsh Vardhan, AAG, Haryana,
Ms. Nikita Goel, Advocate.
Mr. Jaivir Yadav, Sr. Advocate, with
Mr. Nitish Sharma, Advocate,
Mr. Sanjiv Ghai, Advocate with
Mr. Saurabh Garg, Advocate
Mr. Ram Darshan Yadav, Advocate
Mr. Surjit Singh Chaudhary, Advocate
Mr. B. K. Bagri, Advocate
Mr. Sahil Gupta, Advocate
Mr. Aditya Yadav, Advocate
Mr. Abhishek Yadav, Advocate
Mr. Gulshan Nandwani, Advocate
Mr. Satish Kumar, Advocate for
Mr. P. R. Yadav, Advocate
Mr. A. K. Yadav, Advocate
Mr. S. S. Khurana, Advocate,
for the land owners.
*****
ANIL KSHETARPAL, J. (Oral)
For orders see order of even date passed in "RFA-309-2021 titled as State of Haryana and Anr vs. Rajbir and Anr."
(ANIL KSHETARPAL) 19.04.2022 JUDGE anil Whether speaking/reasoned : Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 12-07-2022 06:43:11 :::