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Punjab-Haryana High Court

State Of Haryana And Another vs Gyan Singh And Ors on 19 April, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH

                                               RFA-333-2021(O&M)
                                         Date of decision : 19.04.2022

State of Haryana and another                          .........Appellants
                            VERSUS

Gyan Singh and others                                 ..........Respondents

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:-    Mr. Baldev Raj Mahajan, Advocate General, Haryana with
             Mr. Shivendra Swaroop, AAG, Haryana,
             Mr. Vibha Tewari, AAG, Haryana, and,
             Mr. Harsh Vardhan, AAG, Haryana,
             Ms. Nikita Goel, Advocate.

             Mr. Jaivir Yadav, Sr. Advocate, with
             Mr. Nitish Sharma, Advocate,

        Mr. Sanjiv Ghai, Advocate with
        Mr. Saurabh Garg, Advocate
        Mr. Ram Darshan Yadav, Advocate
        Mr. Surjit Singh Chaudhary, Advocate
        Mr. B. K. Bagri, Advocate
        Mr. Sahil Gupta, Advocate
        Mr. Aditya Yadav, Advocate
        Mr. Abhishek Yadav, Advocate
        Mr. Gulshan Nandwani, Advocate
        Mr. Satish Kumar, Advocate for
        Mr. P. R. Yadav, Advocate
        Mr. A. K. Yadav, Advocate
        Mr. S. S. Khurana, Advocate,
        for the land owners.
        *****
ANIL KSHETARPAL, J. (Oral)

For orders see order of even date passed in "RFA-309-2021 titled as State of Haryana and Anr vs. Rajbir and Anr."

(ANIL KSHETARPAL) 19.04.2022 JUDGE anil Whether speaking/reasoned : Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 12-07-2022 06:43:11 :::