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[Cites 0, Cited by 0] [Section 13B(3)] [Section 13B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13B(3)(c) in The U.P. Municipalities Act, 1916

(c)the assets (immovable, movable, bank balances, etc.) of a candidate and of his/her spouse and, that of dependants;