Custom, Excise & Service Tax Tribunal
Asian Hotels East Ltd vs Kolkata North Commissionerate on 20 June, 2019
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
KOLKATA
REGIONAL BENCH - COURT NO.1
S. Tax Appeal No.75188 of 2019
Arising out of Order-in-Appeal No.533/S.Tax-I/Kol/2018 dt. 12/09/2018
passed by the Commissioner of CGST & C. Ex (Appeal-I), Kolkata.
Asian Hotels East Ltd.
Hyatt Regency Kolkata JA-1,
Sector III, Kolkata,
West Bengal-700098
Appellant (s)
VERSUS
Commr. of CGST & C. Ex., Kolkata North Commissionerate
180, Shantipally,
Rajdanga Main Road
2nd Floor, Kolkata-700107
Respondent (s)
APPERANCE :
Shri Ankit Kanodia, CA for the Appellant Shri D. Haldar, A. C. (A. R.) for the Respondent CORAM:
HON'BLE MR. P.K.CHOUDHARY, MEMBER (JUDICIAL) Date of Hearing/Date of Decision : 20.06.2019 PER P. K. CHOUDHARY :
Heard both sides.
2. Appeal allowed.
3. Detailed Order to follow.
(Dictated and pronounced in the open court.) Sd/-
(P. K. Choudhary) Member (Judicial) Pooja