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Custom, Excise & Service Tax Tribunal

Asian Hotels East Ltd vs Kolkata North Commissionerate on 20 June, 2019

 IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL,
                          KOLKATA

                       REGIONAL BENCH - COURT NO.1

                      S. Tax Appeal No.75188 of 2019

Arising out of Order-in-Appeal No.533/S.Tax-I/Kol/2018 dt. 12/09/2018
passed by the Commissioner of CGST & C. Ex (Appeal-I), Kolkata.

Asian Hotels East Ltd.
Hyatt Regency Kolkata JA-1,
Sector III, Kolkata,
West Bengal-700098
                                                       Appellant (s)
                                    VERSUS

Commr. of CGST & C. Ex., Kolkata North Commissionerate
180, Shantipally,
 Rajdanga Main Road
2nd Floor, Kolkata-700107

                                                         Respondent (s)

APPERANCE :

Shri Ankit Kanodia, CA for the Appellant Shri D. Haldar, A. C. (A. R.) for the Respondent CORAM:
HON'BLE MR. P.K.CHOUDHARY, MEMBER (JUDICIAL) Date of Hearing/Date of Decision : 20.06.2019 PER P. K. CHOUDHARY :
Heard both sides.

2. Appeal allowed.

3. Detailed Order to follow.

(Dictated and pronounced in the open court.) Sd/-

(P. K. Choudhary) Member (Judicial) Pooja