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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Punjab - Subsection

Section 98(5) in The Punjab Motor Vehicles Rules, 1989

(5)Any person preferring an appeal shall be entitled to inspect the file of the State Transport Commissioner and the application therefor shall be accompanied by a cash receipt or treasury challan of -
(a)in respect of urgent inspection, .. ten rupees
(b)in respect of an ordinary inspection, .. five rupees