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State of Bihar - Section

Section 19 in The Bihar Gramdan Rules, 1966

19. [ Register of Members. [Substituted by Notification No. G.S.R. 132 dated 29th August, 1973.]

- The Register of members may be prepared initially in Form No. XVII by the Gramdan Confirmation Officer. The register so prepared shall be revised at the end of every year by the Secretary of the Gram Sabha]