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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(i) in ICFAI University Act, 2003

(i)[ "Regional Centre" means a centre within the State established or maintained by the University for the purpose of coordinating, supervising the work of Study Centres located in the State and for performing such other functions as may be conferred on such centre by the Board of Management;] [Substituted by section 3 of Uttarakhand Act No. 03 of 2010.]