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Madhya Pradesh High Court

The State Of Madhya Pradesh vs Purushottam @ Gudda on 1 November, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

                                                             1
                                      IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT JABALPUR
                                                      CRA No. 8682 of 2022
                                         (THE STATE OF MADHYA PRADESH Vs PURUSHOTTAM @ GUDDA)

                         Dated : 01-11-2022
                                 Shri Arvind Singh, learned Government Advocate for the appellant/State.

                                 Issue notice on I.A.No.19324/2022 to the respondents on payment of

process fee within seven days.

Record of the Court below be requisitioned. List along with record.



                            (SUJOY PAUL)                                 (PRAKASH CHANDRA GUPTA)
                               JUDGE                                               JUDGE

                         manju




Signature Not Verified
Signed by: MANJU
Signing time:
11/2/2022 12:37:04 PM