Madhya Pradesh High Court
The State Of Madhya Pradesh vs Purushottam @ Gudda on 1 November, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 8682 of 2022
(THE STATE OF MADHYA PRADESH Vs PURUSHOTTAM @ GUDDA)
Dated : 01-11-2022
Shri Arvind Singh, learned Government Advocate for the appellant/State.
Issue notice on I.A.No.19324/2022 to the respondents on payment of
process fee within seven days.
Record of the Court below be requisitioned. List along with record.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
manju
Signature Not Verified
Signed by: MANJU
Signing time:
11/2/2022 12:37:04 PM