Punjab-Haryana High Court
Dr. Krishan Kumar Aggarwal vs Central Bureau Of Investigation on 2 July, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Criminal Misc. No. M-6680 of 2009
Date of decision: 2.7.2009
Dr. Krishan Kumar Aggarwal ... Petitioner
Vs.
Central Bureau of Investigation .. Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mrs. Kiran Bala Jain, Advocate for petitioner- Dr. Krishan Kumar Aggarwal.
Mr. Sukhdeep Singh Sodhi, Advocate for Central Bureau of Investigation.
Rajesh Bindal J.
Vide separate detailed order of today, passed in Crl. Misc. No. M- 5144 of 2009- Manoj Kumar v. Central Bureau of Investigation, the present petition is dismissed.
(Rajesh Bindal) Judge 2.7.2009 mk