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[Cites 1, Cited by 4]

Punjab-Haryana High Court

Dr. Krishan Kumar Aggarwal vs Central Bureau Of Investigation on 2 July, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

               IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


                                          Criminal Misc. No. M-6680 of 2009
                                          Date of decision: 2.7.2009


Dr. Krishan Kumar Aggarwal                                  ... Petitioner

              Vs.

Central Bureau of Investigation                             .. Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mrs. Kiran Bala Jain, Advocate for petitioner- Dr. Krishan Kumar Aggarwal.

Mr. Sukhdeep Singh Sodhi, Advocate for Central Bureau of Investigation.

Rajesh Bindal J.

Vide separate detailed order of today, passed in Crl. Misc. No. M- 5144 of 2009- Manoj Kumar v. Central Bureau of Investigation, the present petition is dismissed.

(Rajesh Bindal) Judge 2.7.2009 mk