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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(2) in The West Bengal Panchayat Act, 1973

(2)The parties to suits triable by a Nyaya Panchayat may appear by agent.Explanation. - "agent" in sub-sections (1) and (2), means a person who is authorised in writing to appear and plead for either party.