Bombay High Court
Mohd. Hidayatulla Sarfoddin vs The State Of Maharashtra, Through ... on 10 October, 2023
Author: G. A. Sanap
Bench: G. A. Sanap
1 fa826.2023..odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
: NAGPUR BENCH : NAGPUR.
FIRST APPEAL NO. 826 OF 2023
(Manohar Ramrao Nawalkar.....Versus.... State of Maharashtra, through Collector, Amravati and others)
and
FIRST APPEAL NO. 902 OF 2023
(Mohd. Naimuddin Mohd. Hidayatulla.....Versus.... State of Maharashtra, through Collector, Amravati
and others)
and
FIRST APPEAL NO. 903 OF 2023
(Laxman Ramchandra Rane.....Versus.... State of Maharashtra, through Collector, Amravati and others)
and
FIRST APPEAL NO. 904 OF 2023
(Mohd. Hidauatulla Sarfoddin and others.....Versus.... State of Maharashtra, through Collector, Amravati
and others)
and
FIRST APPEAL NO. 905 OF 2023
(Mas. Sandeep Haridas Gade through father Mr. Haridas Gade.....Versus.... State of Maharashtra,
through Collector, Amravati and others)
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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Mr. A.H. Deshmukh, Advocate for appellants.
Ms. T.H. Udeshi, AGP for respondent Nos. 1 and 2/State.
CORAM : G. A. SANAP, J.
DATED : OCTOBER 10, 2023
1. Heard. Admit.
2. Issue notice to respondents, returnable within twelve weeks.
3. Learned AGP Ms. T.H. Udeshi waives service for respondent Nos. 1 and 2/State.
4. Call record and proceeding.
5. Private paper book be filed within twelve weeks from the date of receipt of the record.
6. Stand over after twelve weeks.
JUDGE Belkhede Signed by: Mr. R. S. Belkhede Designation: PA To Honourable Judge Date: 11/10/2023 11:11:22